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  • Fifteenth Law Commission   (Chairman Mr. Justice B. P. Jeevan Reddy 1997-2000)
No. of the Report Subject Year Of Submission
1 Section 52:Transfer of Property Act, 1882 and its Amendment. 1998
2 The Amendment of the Industries (Development and Regulation) Act, 1951 1998
3 Repeal and Amendment of Laws: Part I 1998
4 Amendment to the All India Council for Technical Education Act, 1987 (Act No. 52 of 1987) 1998
5 Central Vigilance Commission and Allied Bodies. 1998
6 Review of functioning of Central Administrative Tribunal, Customs, Excise and Gold (Control) Appella 1998
7 The Code of Civil Procedure (Amendment) Bill, 1997 1998
8 The Indian Divorce Act, 1869 (Act IV of 1869) 1998
9 Free and Compulsory Education for Children 1998
10 The Corrupt Public Servants (forfeiture of property) Bill. 1999
11 The Patents (Amendment) Bill, 1998. 1999
12 The Hire-Purchase Act, 1972 1999
13 Amendment of Army, Navy and Air Force Act. 1999
14 Reform of the Electoral Laws 1999
15 The Biodiversity Bill, 2000 2000
16 Review of Rape Laws 2000
17 Prevention of Terrorism Bill, 2000 2000
18 Property Rights of Women: Proposed Reforms Under the Hindu Law 2000

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